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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(4) in West Bengal Electrical Licensing Rules, 2017

(4)A Committee consisting of 1Ard of total Board Members selected by the President for looking after the works of the Board including examination, granting of licence or any other works of the Board, shall be regarded as the Working Committee of the Board.