Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 115 in Finance Act, 1999 115. Amendment of section 157. - In section 157 of the Customs Act, in sub-section (2), in clause (a), for the words "bill of transhipment", the words "bill of transhipment, declaration for transhipment" shall be substituted.
