Section 9 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974
9. Qualification for membership.
- A person shall not be qualified to be elected as a member of the District Council for an Autonomous District unless he-(a)is a citizen of India;(b)is not less than 25 years of age; and(c)is entitled to vote at the election of the members of District Council of that Autonomous District.
