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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(iv) in Homoeopathy (Degree Course) Regulations, 1983

(iv)[ Every candidate shall complete the course including the passing of examination in all subjects and complete the compulsory internship training within a period of eleven years from the date of admission in First B.H.M.S. Degree Course in the college concerned, failing which his name shall be removed from the rolls of the college;] [12-4/2000-CCH (Part-I) dated the 13th June, 2005.]