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Union of India - Section

Section 3 in Homoeopathy (Degree Course) Regulations, 1983

3.

(i)The Degree Course of B.H.M.S. (Degree) shall comprise a Course of study consisting of Curriculum and Syllabus provided in these regulations spread over a period of 5½ years, including compulsory Internship of one year duration after passing the Final Degree Examination;
(ii)[ Every candidate after passing the final BHMS examination, shall undergo compulsory internship for a period of twelve months as per the procedure laid down in Annexure 'A' attached to these regulations.] [12-13/87-CCH (Part II) dated the 24th September, 2003; and.]
(iii)[ On successful completion of the internship and on the recommendation of the Principal of the Homoeopathic College concerned, the concerned University shall issue the Degree to such candidates.] [12-13/87-CCH (Part II) dated the 24th September, 2003; and.]
(iv)[ Every candidate shall complete the course including the passing of examination in all subjects and complete the compulsory internship training within a period of eleven years from the date of admission in First B.H.M.S. Degree Course in the college concerned, failing which his name shall be removed from the rolls of the college;] [12-4/2000-CCH (Part-I) dated the 13th June, 2005.]
Part-III Admission to Course