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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(3) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(3)The contractor shall provide the migrant workmen with gloves, shoes and such other safety equipments as are provided to other workmen employed on jobs of similar nature.