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State of Bihar - Section

Section 38 in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

38. Protective clothing.

(1)The contractor shall provide to every migrant workman where the temperature falls below 20 degree centigrade, protective clothing consisting of one woollen coat and one woollen trousers once in two years:Provided that where the temperature falls below 5 degree centigrade a woollen overcoat shall also be provided to the migrant workman once in three years.
(2)The protective clothing shall be provided by the contractor to every migrant workman before onset of winter season in the area where the establishment is located or on the 30th day of September, whichever is earlier.
(3)The contractor shall provide the migrant workmen with gloves, shoes and such other safety equipments as are provided to other workmen employed on jobs of similar nature.