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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(3) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(3)CSPSOC shall be entitled to levy and collect fees and charges for any other services rendered to the intra-State users, intra-State entity, intra-State buyers and intra-State sellers and power exchanges as specified in any other regulations.