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State of Chattisgarh - Section

Section 18 in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

18. Collection.

(1)CSPSOC shall collect the fees and charges, as determined under these regulations.
(2)CSPSOC shall be entitled to levy and collect registration fees from the intra-State users (other than bulk consumers and captive users) and charges from the intra-State buyer, intra-State sellers and intra-State entities as specified in these regulations. Registration fees shall not be levied and collected from those to whom these regulations do not apply as per regulation 2(2).
(3)CSPSOC shall be entitled to levy and collect fees and charges for any other services rendered to the intra-State users, intra-State entity, intra-State buyers and intra-State sellers and power exchanges as specified in any other regulations.