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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(9) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(9)The Licensee shall forecast sales for each customer category and sub-categories for each year of the Control Period in their filings, for the Commission?s review and approval.