15AA. [ Duties of the Working Chairman. [Inserted vide Orissa Gazette Extraordinary No. 1836 dated 27.12.2004 (O.A. 12 of 2004).]
- It shall be the duty of the Working Chairman :-(a)to ensure that the Resolutions passed by the Committee are properly implemented by the Chief Administrator;(b)to ensure proper co-ordination between the Temple Administration, District Administration and the State Government in the administration of the affairs of the Temple; and(c)any other duty which the State Government may from time to time assign.]
