Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15AA] [Entire Act] State of Odisha - Subsection Section 15AA(b) in Shri Jagannath Temple Act, 1955 (b)to ensure proper co-ordination between the Temple Administration, District Administration and the State Government in the administration of the affairs of the Temple; and
