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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(1) in Tamil Nadu Combined Development and Building Rules, 2019

(1)The reservation of land for community recreational purposes such as park or play ground shall be as given below at ground level in a shape and location abutting a public road to be specified by the Competent Authority:
Extent of site Reservation
(a) For the first 3,000 square meters Nil
(b) Between 3,000 square meters and 10,000 squaremeters 10% of the area excluding roads or in the alternative he shallpay the Guideline value of the equivalent land excluding thefirst 3000 sq.m. as per the valuation of the RegistrationDepartment. No such area reserved shall measure less than 100square meters with a minimum Width of 10 meters. Such area to bereserved shall not be more than 2 parcels.
    The space so reserved shall be transferred to theLocal body, free of cost, through a registered gift deed. Incases of residential developments, the local body concerned maypermit the Residents Association or Flat Owner's Association formaintaining such reserved space as park or playground.
(c) Above 10,000 square meters Ten per cent of the area excluding road with a minimum widthof 10 meters. and such area to be reserved shall not be less than500 square meters and this space shall be transferred to thelocal body designated by it, free of cost, through a gift deed.It is obligatory to reserve and hand over the space and no chargein lieu can be accepted in case of new developments orredevelopments.
Explanation. - (i) The gifting of the reservation of land for community recreational purposes in respect of Institutional developments and Industrial Developments to the local body is not required. However the space may be maintained by the owner concerned subject to the supervision and monitoring of the concern local body.
(ii)The plot area including the area reserved for community recreational purposes shall be considered even when there is change of ownership to determine the plot extent.