Section 1 in The Garo Hills Autonomous District Cattle Taxation Regulation, 1966
1. Short title, extent and commencement.
(1)This Regulation may be called the Garo Hills Autonomous District (Cattle Taxation) Regulation, 1966.(2)It extends to the whole of the Garo Hills Autonomous District.(3)It shall be deemed to have come into force with effect from the first day of July, 1965.
