Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Meghalaya - Subsection Section 1(1) in The Garo Hills Autonomous District Cattle Taxation Regulation, 1966 (1)This Regulation may be called the Garo Hills Autonomous District (Cattle Taxation) Regulation, 1966.
