Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(18) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(18)A Nodal Officer from police not below the rank of Inspector General of Police shall be designated to coordinate and upgrade the role of police on all issues pertaining to care and protection of children under the Act and the rules.