Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Goa - Subsection Section 30(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975 (ii)one member elected by the Board from amongst the ex-officio members referred to in Class A of sub-section (1) of section 12;
