Section 30 in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975
30. Recognition Committee.
- The Recognition committee shall consist of:-(i)the Chairman of the Board- Ex-officio Chairman;(ii)one member elected by the Board from amongst the ex-officio members referred to in Class A of sub-section (1) of section 12;(iii)three members to be elected by the Board from amongst the elected members referred to in Class B of sub-section (1) of section 12;(iv)one member to be elected by the Board from amongst the nominated members referred to in Class C of sub-section (1) of Section 12.
