Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of West Bengal - Subsection Section 42(ii) in West Bengal Societies Registration Rules, 1963 (ii)Until a committee has been constituted all powers of the committee (including the making of bye-laws) shall be exercised by and vested in the board.
