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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(xlviii) in Manipur International University Act, 2018

(xlviii)to demand and receive payment of any fees from students and all other fees including consultation fees and other charges where the expertise/ support of me University, its assets or Scholars has been sought by any corporate, organization or institution etcetera.