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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(1) in The Maharaja Sayajirao University of Baroda Act, 1949

(1)The University may establish a Board of Extra-Mural Studies, a Sports Board, a Board for Students' Welfare and a Publication Board, and such other Boards as may be prescribed by the Statutes.