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State of Gujarat - Section

Section 29 in The Maharaja Sayajirao University of Baroda Act, 1949

29. Other Boards.

(1)The University may establish a Board of Extra-Mural Studies, a Sports Board, a Board for Students' Welfare and a Publication Board, and such other Boards as may be prescribed by the Statutes.
(2)The constitution, powers and duties of the Boards established under sub-section (1) shall be as prescribed by the Ordinances.