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[Cites 0, Cited by 0] [Section 3A(8)] [Section 3A] [Entire Act]

Union of India - Subsection

Section 3A(8)(b) in The Drugs and Cosmetics Rules, 1945

(b)Enterovirus Research Centre (Indian Council of Medical Research), Haffkine Institute Compound, Parel, Bombay-400012.]