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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

Union of India - Subsection

Section 3A(8) in The Drugs and Cosmetics Rules, 1945

(8)Bacteriophages:[Provided that the functions of the Director in respect of Oral Polio Vaccine shall be exercised by the Deputy Director and Head of the Polio Vaccine Testing Laboratory in case of Central Research Institute, Kasauli only.] [Substituted by G.S.R. 445(E), dated 30.4.1992 (w.e.f. 30.4.1992).][(1-A) The functions of the Laboratory in respect of Oral Polio Vaccine shall be carried out by the following Institutes and the functions of the Director in respect of the said drugs shall be exercised by the Director of the respective Institutes:-
(a)Pasteur Institute of India, Conoor.
(b)Enterovirus Research Centre (Indian Council of Medical Research), Haffkine Institute Compound, Parel, Bombay-400012.]
(c)[ The National Institute of Biologicals, NOIDA.] [Inserted by G.S.R. 249(E), dated 4.4.2002 (w.e.f. 4.4.2002).]