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Himachal Pradesh High Court

Sumit Dhiman vs . H.P. Power Transmission Corporation ... on 12 October, 2022

Bench: Sabina, Sushil Kukreja

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Sumit Dhiman vs. H.P. Power Transmission Corporation Ltd. & Anr.

CWP No.7094 of 2022 12.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Ashok Kumar Verma, Advocate, for the petitioner.

Mr. Dinesh Bhanot, Advocate, for the respondents.

CWP No.7094 of 2022 & CMP No. 14169 of 2022 Learned counsel for the respondents requests for an adjournment to enable him to seek instructions.

List again on 14.10.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 12th October, 2022 (reena) ::: Downloaded on - 13/10/2022 20:02:49 :::CIS