Punjab-Haryana High Court
Ntpc vs Mekh Chand And Anr on 18 October, 2016
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CR No.3987 of 2016
Date of decision:18.10.2016
National Thermal Power Corporation Limited (NTPC),
Faridabad ... Petitioner
Vs.
Mekh Chand and another ... Respondents
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL
Present:- Mr. Ajay Jain, Advocate
for the petitioner.
Mr. Rajeev Sharma, Advocate
for the respondents.
AMIT RAWAL J. (Oral)
For orders, see detailed reasons recorded in a separate order passed today in CR No.3976 of 2016 titled as National Thermal Power Corporation Limited (NTPC), Faridabad vs. Padam Singh and others.
(AMIT RAWAL) JUDGE October 18, 2016 savita Whether Speaking/Reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 29-10-2016 13:27:09 :::