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[Cites 1, Cited by 15]

Punjab-Haryana High Court

Ntpc vs Mekh Chand And Anr on 18 October, 2016

Author: Amit Rawal

Bench: Amit Rawal

            IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH


                                          CR No.3987 of 2016
                                          Date of decision:18.10.2016

National Thermal Power Corporation Limited (NTPC),
Faridabad                                          ... Petitioner

                           Vs.


Mekh Chand and another                                     ... Respondents

CORAM: HON'BLE MR. JUSTICE AMIT RAWAL

Present:-    Mr. Ajay Jain, Advocate
             for the petitioner.

             Mr. Rajeev Sharma, Advocate
             for the respondents.

AMIT RAWAL J. (Oral)

For orders, see detailed reasons recorded in a separate order passed today in CR No.3976 of 2016 titled as National Thermal Power Corporation Limited (NTPC), Faridabad vs. Padam Singh and others.

(AMIT RAWAL) JUDGE October 18, 2016 savita Whether Speaking/Reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 29-10-2016 13:27:09 :::