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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(1) in Gujarat Minor Mineral Concession Rules, 2017

(1)Removal and utilization of top soil:-
(a)The top soil collected during mining operations shall be managed to stack systematically at the approved site; and
(b)Top soil so stacked shall be utilized for plantation or for restoration and rehabilitation of the land no longer required for mining operations or for stabilizing/ landscaping the overburden dumps.