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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(1)(b) in Gujarat Minor Mineral Concession Rules, 2017

(b)Top soil so stacked shall be utilized for plantation or for restoration and rehabilitation of the land no longer required for mining operations or for stabilizing/ landscaping the overburden dumps.