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Union of India - Section

Section 18 in Pharm.D. Regulations 2008

18. Certificate of passing examination.

- Every student who has passed the examinations for the Pharm.D. (Doctor of Pharmacy) or Pharm.D. (Post Baccalaureate) (Doctor of Pharmacy) as the case may be, shall be granted a certificate by the examining authority.Chapter - III Practical training