Section 5(1) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967
(1)The State Government shall constitute in each district a District Committee consisting of-(i)the Collector,(ii)[ an officer of the Agriculture Department at the district level not below the rank of Deputy Director of Agriculture] [Substituted by Madhya Pradesh Act No. 26 of 1974 (w.e.f. 15-6-1974).],(iii)soil Conservation Officer,(iv)an officer of the Forest Department at the district level,(v)one officer of the Public Works Department (Irrigation) at the district level,(vi)two non-official members as may be appointed by the State Government.
