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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(ii) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(ii)[ an officer of the Agriculture Department at the district level not below the rank of Deputy Director of Agriculture] [Substituted by Madhya Pradesh Act No. 26 of 1974 (w.e.f. 15-6-1974).],