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State of Manipur - Section

Section 47 in The Manipur Highways Act, 1979

47. Survey Officer to give special notice to highway authority to enable the latter to make representations if necessary.

(1)The Survey Officer shall give a special notice to the highway authority intimating the date and time from which the survey of the highway shall be carried out.
(2)The highway authority shall, on receipt of such special notice, take such steps as may be deemed necessary to watch the survey Proceedings and to make representation to the Survey Officer whenever it has reason to believe that the interests of the highway are being or likely to be adversely affected.