Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Manipur - Subsection Section 47(1) in The Manipur Highways Act, 1979 (1)The Survey Officer shall give a special notice to the highway authority intimating the date and time from which the survey of the highway shall be carried out.
