Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Jammu-Kashmir - Subsection Section 62(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (2)No member of the Force shall turn up for duty unless properly dressed nor he shall smoke or chew "paan" in the open when on duty in uniform.
