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State of Jammu-Kashmir - Section

Section 62 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

62. Uniform when to be worn.

(1)All superior officers and enrolled members of the Force shall wear uniform while on duty or when attending parades, orderly rooms, Courts of Justice, official functions which includes funerals or while inspecting guards or when an inspecting officer is present in office and on all other occasions when required to do so. Official uniform or any of its items shall not be worn when off-duty:Provided that there may not be any objection to its use in depart-mental cultural shows.
(2)No member of the Force shall turn up for duty unless properly dressed nor he shall smoke or chew "paan" in the open when on duty in uniform.
(3)No unauthorised ornament or emblem, sign or mark shall be worn with the uniform.
(4)Watch, chains, trinkets, fountain pens, etc. shall not be worn with uniform so as to be visible. The wearing of signet ring is, however, permitted.
(5)Sun glasses shall not be worn with uniform, except under medical advice, on the following occasions:
(i)on ceremonial parades or while on VIP duty; and
(ii)when on quarter guard duty or inspecting a guard or attending a parade.