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[Cites 0, Cited by 0] [Section 100(4)] [Section 100] [Entire Act]

State of Assam - Subsection

Section 100(4)(b) in The Assam Excise Rules, 2016

(b)In respect of Wine, Vodka, Liqueurs, Gin, Champagne, Cordials and other similar potable alcohol preparations and Beer, the registration be rupees seventy thousand only and renewal thereof rupees seventy thousand only annually.