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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Assam - Subsection

Section 100(4) in The Assam Excise Rules, 2016

(4)Fee for registration of Mono cartons. - The fee for registration of mono cartons of IMFL/ Beer etc. are as under:
(a)In respect of Whisky, Rum or Brandy bottles be rupees one lakh only and for renewal thereof rupees one lakh only annually, and
(b)In respect of Wine, Vodka, Liqueurs, Gin, Champagne, Cordials and other similar potable alcohol preparations and Beer, the registration be rupees seventy thousand only and renewal thereof rupees seventy thousand only annually.