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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Homoeopathy (Degree Course) Regulations, 1983

(2)They shall come into force on the date of their publication in the Official Gazette.[N.B.: - The amendments notified in these Regulations on 14th July, 2015 shall apply to students admitted in BHMS (Degree Course) from the commencement of the academic session (2015-2016).] [12-4/2000-CCH (Part-I) dated the 13th June, 2005.]