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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(2) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(2)If there is only one validly nominated candidate, the Election Officer shall forthwith declare such candidate as duly elected in Form 9 for Water Users' Association, in Form 28 for Distributory Committee and in Form 38 for Project Committee and send the same to the Divisional Election Authority and the District Election Authority.