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State of Madhya Pradesh - Section

Section 20 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

20. Declaration of result of uncontested candidate. - (1) If the number of contesting candidates is more than one, poll shall be conducted.

(2)If there is only one validly nominated candidate, the Election Officer shall forthwith declare such candidate as duly elected in Form 9 for Water Users' Association, in Form 28 for Distributory Committee and in Form 38 for Project Committee and send the same to the Divisional Election Authority and the District Election Authority.