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State of Manipur - Section

Section 15 in The Manipur University Act, 1980

15. Academic Council.

(1)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of the Act, the Statutes, and the Ordinances, co-ordinate and exercise powers of the University.
(2)The constitution of the Academic Council, the term of Office of its members and its powers and duties shall be prescribed by the Statutes.