Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Manipur - Subsection Section 15(1) in The Manipur University Act, 1980 (1)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of the Act, the Statutes, and the Ordinances, co-ordinate and exercise powers of the University.
