Section 3(1)(c) in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962

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State of Odisha - Subsection

Section 3(1)(c) in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962

(c)persons for whose appointment and other matters covered by these rules special provision is made by or under any law for the time being in force, in regard to the matters covered by such law; and

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State of Odisha - Subsection

Section 3(1)(c) in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962