Himachal Pradesh High Court
Kalpna Kumari vs . State Of H.P. & Others on 2 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Kalpna Kumari vs. State of H.P. & others .
CWP No. 2988 of 2019 02.08.2022 Present: Mr. Vikrant Thakur, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, with Mr. Vikas Rathore, Additional Advocate General, for the respondents.
List on 05.08.2022.
r to ( A.A. Sayed )
Chief Justice
August 2, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
::: Downloaded on - 02/08/2022 20:07:05 :::CIS
.
::: Downloaded on - 02/08/2022 20:07:05 :::CIS