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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(1) in The Bihar Finance Service Rules, 1953

(1)The following are the text-books prescribed for the language examinations:-Hindustani Text-BooksLower Standard"Hindi Pravesika", Part I, published by the Superintendent of Government Printing Bihar, Gulzarbagh, Patna.Higher Standard"Hindi Pravesika" Part II, published by the Superintendent of Government Printing, Bihar, Gulzarbagh, Patna.