Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 27 in The Bihar Finance Service Rules, 1953

27. Text-Books.

(1)The following are the text-books prescribed for the language examinations:-Hindustani Text-BooksLower Standard"Hindi Pravesika", Part I, published by the Superintendent of Government Printing Bihar, Gulzarbagh, Patna.Higher Standard"Hindi Pravesika" Part II, published by the Superintendent of Government Printing, Bihar, Gulzarbagh, Patna.
(2)Tests. - The following are the tests prescribed for the two standards, of examination:-