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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1)(e) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(e)Addition in number of students - For High School Rs. 2,000/-per 40 students for number exceeding 200 students and for Higher Secondary School Rs. 2,000/- per 40 students for number exceeding 300 students.