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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(1)Every Society/Trust submitting application for recognition/extension of recognition shall deposit processing/ recognition fee as follows :-
(a)Rs. 20,000/- for new recognition of High School and Rs. 25,000/- for new recognition of Higher Secondary school separately.
(b)Rs. 2,000/- for additional stream.
(c)Rs. 4,000/- for extension of recognition of High School and Rs. 5,000/- for extension of recognition of Higher Secondary school, for each academic year.
(d)Rs. 5,000/- for addition or change in medium of instruction.
(e)Addition in number of students - For High School Rs. 2,000/-per 40 students for number exceeding 200 students and for Higher Secondary School Rs. 2,000/- per 40 students for number exceeding 300 students.
(f)Rs. 10,000/- for change in place of school.