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State of Tamilnadu - Section
Section 17 in Tamil Nadu Combined Development and Building Rules, 2019
17. Correlation of land use zones in Master Plan, Detailed Development Plan and Development Rules
:| Sl. No. | Use classification in Master Plan | Use classification in Detailed DevelopmentPlan | Use classification in Development Rules |
| 01. | Primary Residential | Use Primary Residential or Residential use | Residential |
| 02. | Mixed Residential use | Mixed Residential | Residential |
| 03. | Commercial use | Commercial use | Commercial use |
| 04. | Industrial use or Light Industrial use orControlled Industries use | Industrial use or Light Industrial use | Industrial use |
| 05. | General Industrial | General Industrial | Industrial use |
| 06. | Special and Hazardous Industrial Use | Special and Hazardous Industrial use | Special and Hazardous Industrial use |
| 07. | Institutional or Educational use or Public andSemi-public use | Institutional or Educational use or Public andSemi-public use | Institutional |
| 08. | Open space and recreational use | Open space and recreational or Park or Playspace | Open spacerecreational(in Chennai Metropolitan Area)Public use zone (in other areas of the State) |
| 09. | Non-urban | Non-urban | Non - urban only in Chennai Metropolitan Area |
| 10. | Agricultural use | Agricultural use | Agricultural use |
| 11. | Urbanisable | -- | Urbanisable use (only in Chennai MetropolitanArea) |