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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(2) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959

(2)The Board shall,-
(a)prescribe the course of training and qualifying examinations including the examinations prior to qualifying examination ; and
(b)prescribe the instruction and the examination that shall be imported or held and specify the languages in which such instructions and examination shall be given or held.